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Supreme Court - Daily Orders

Dspc Engineering Pvt. Ltd. vs Mecon Ltd. on 15 November, 2022

Bench: Sanjay Kishan Kaul, Hrishikesh Roy

                                                      1

                                        IN THE SUPREME COURT OF INDIA
                                           INHERENT JURISDICTION


                                REVIEW PETITION (CIVIL)    NOS. 1350-1351/2022
                                                          IN
                              SPECIAL LEAVE PETITION (CIVIL) NOS.11727-11728/2021




                         DSPC ENGINEERING PVT. LTD.                ...PETITIONER(S)

                                                 Versus
                         MECON LTD. & ANR.                         ...RESPONDENT(S)

                                                  O R D E R

Application for oral hearing is rejected.

We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration.

Accordingly, the Review petitions are dismissed.

…………………………………………………J. [SANJAY KISHAN KAUL] ………………………………………………J. [HRISHIKESH ROY ] NEW DELHI;

NOVEMBER 15, 2022.

Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2022.11.17 17:20:39 IST Reason: 2
ITEM NO.1001                                          SECTION XIV

                S U P R E M E C O U R T O F     I N D I A
                        RECORD OF PROCEEDINGS

R.P.(C) No. 1350-1351/2022 in SLP(C) No. 11727-11728/2021 DSPC ENGINEERING PVT. LTD. Petitioner(s) VERSUS MECON LTD. & ANR. Respondent(s) IA No. 50242/2022 - EXEMPTION FROM FILING PAPER BOOKS IA No. 160215/2021 - ORAL HEARING IA No. 160214/2021 - STAY APPLICATION) Date : 15-11-2022 These matters were circulated today.

CORAM :

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE HRISHIKESH ROY By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected.
The Review Petitions are dismiseed.
Pending applications stand disposed of.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file)