Supreme Court - Daily Orders
Dspc Engineering Pvt. Ltd. vs Mecon Ltd. on 15 November, 2022
Bench: Sanjay Kishan Kaul, Hrishikesh Roy
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NOS. 1350-1351/2022
IN
SPECIAL LEAVE PETITION (CIVIL) NOS.11727-11728/2021
DSPC ENGINEERING PVT. LTD. ...PETITIONER(S)
Versus
MECON LTD. & ANR. ...RESPONDENT(S)
O R D E R
Application for oral hearing is rejected.
We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
Accordingly, the Review petitions are dismissed.
…………………………………………………J. [SANJAY KISHAN KAUL] ………………………………………………J. [HRISHIKESH ROY ] NEW DELHI;
NOVEMBER 15, 2022.
Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2022.11.17 17:20:39 IST Reason: 2ITEM NO.1001 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1350-1351/2022 in SLP(C) No. 11727-11728/2021 DSPC ENGINEERING PVT. LTD. Petitioner(s) VERSUS MECON LTD. & ANR. Respondent(s) IA No. 50242/2022 - EXEMPTION FROM FILING PAPER BOOKS IA No. 160215/2021 - ORAL HEARING IA No. 160214/2021 - STAY APPLICATION) Date : 15-11-2022 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE HRISHIKESH ROY By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected.
The Review Petitions are dismiseed.
Pending applications stand disposed of.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file)