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[Cites 0, Cited by 0] [Section 16B(4)] [Section 16B] [Entire Act]

State of West Bengal - Subsection

Section 16B(4)(a) in The West Bengal Public Libraries Act, 1979

(a)anything done or any action taken by the Local Library Authority for the former district under this Act or the rules or the regulations made thereunder prior to the dissolution of the said Local Library Authority under sub-section (1), and