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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(d) in West Bengal Land Reforms and Tenancy Tribunal Act, 1997

(d)[ applications relating to matters under any provision of a specified Act or matters relating to any constitutional validity of any Act under the provisions of a specified Act;] [[Substituted, ibid (w.r.e.f. 3.8.1998) for the following: