Madhya Pradesh High Court
Sukhdeen Gadariya vs Chatra Gadariya on 3 November, 2015
SA-1132-2010
(SUKHDEEN GADARIYA Vs CHATRA GADARIYA)
03-11-2015
Shri U. K. Tripathi, learned counsel for the appellant.
Issue notice on I.A Nos.13812/2015, 13813/2015
and 13814/2015 filed by the appellant to the
proposed legal representatives of respondent no.1
as well as the other respondents on payment of P.F within seven days.
Interim relief granted on earlier occasion to continue till the next date of hearing.
(RAVI SHANKAR JHA) JUDGE