Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Jammu-Kashmir - Subsection Section 27(2) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (2)For the purposes of sub-section (1), the Government and the local authorities may grant financial assistance to non-Governmental Organisations.
