Madhya Pradesh High Court
Arun Mangal vs The State Of Madhya Pradesh on 27 August, 2014
WP 7748/2013
(Arun Mangal Vs. State of MP)
27/08/2014.
Shri Arun Dudawat, Advocate for petitioner.
Ms Sangita Pachori, Dy.G.A. For respondents State.
Learned counsel for the petitioner seeks to withdraw this writ petition.
Prayer is allowed. Petition is dismissed as withdrawn.
(Sujoy Paul) Judge ppg