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State of Uttar Pradesh - Section

Section 17 in U.P. Prison Administration and Reforms Department Ministerial, Stenographer and Co-Related Service Rules, 2007

17. Procedure for recruitment by promotion to the post of Junior Clerk/Typist.

- Recruitment promotion to the post of Junior Clerk/Typist shall be made in accordance with the provisions of the Uttar Pradesh Subordinate Offices Ministerial Group 'C' Posts of the Lowest Grade (Recruitment by Promotion) Rules, 2001 amended from time to time.