Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 7 in Tamil Nadu Cultivating Tenants Protection Rules, 1955 7. In passing an order under sections 4(4) or 4(5) or 4-A(2) or 4-A(3) or 4-A(6) of the Act, the Revenue Divisional Officer shall record in brief the grounds for his decision.
