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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(e) in Rajasthan Compulsory Registration of Marriages Act, 2009

(e)other record which shall be kept and maintained by the Registrar and the form and manner in which such record shall be maintained.