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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Uttarakhand - Subsection

Section 120(1)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)all land and other property transferred to the Zila Panchayat by Government, or by gift, sale or otherwise for local public purposes.