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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(a) in The M.P. Farmers' Organisation Election Rules, 1999

(a)that the candidate is disqualified for election as Member or President of Water Users' Association, Distributory Committee and Chairperson of Project Committee as the case may be, under Section 14 of the Act; or