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State of Jammu-Kashmir - Section

Section 79 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

79. Power of write off loss, shortages and irrecoverable fee.

(1)Wherein it is found that any amount due to a market committee is irrecoverable or should be remitted or whenever any loss a committee is money or store or other property accrued through the fraud or negligence of any person for any other cause and the property or money is found to be irrecoverable, the market committee may order to write off as lost, irrecoverable or remitted, as the case may be :Provided that if any case the amount is in excess of one hundred rupees such order shall not take effect without the prior approval of the Director,