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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(6)(iii) in Kerala Civil Services (Classification, Control & Appeal) Rules, 1960

(iii)Non-promotion whether in an officiating or substantive capacity of a Government servant, after consideration of his case, to a higher grade or post, for promotion to which he is eligible;