Section 17(2)(f) in The Export (Quality Control And Inspection) Act, 1963
(f)the fees chargeable for purposes of examination and issue of certificates under section 7;(ff)[ the manner in which, and the procedure subject to which, any certificate issued under sub-section (3) of section 7 shall be amended, suspended or cancelled;] [Inserted and substituted by Act 40 of 1984, Section 9 (w.e.f. 2.7.1984)];