Telangana High Court
Annada Srinivasa Reddy, Secbad vs State Of Telangana, Rep. By P.P., Hyd Anr on 7 August, 2018
THE HON'BLE SRI JUSTICE M. SATYANARAYANA MURTHY
Crl.P.No.8433 of 2014
ORDER
Learned counsel for petitioner seeks permission to withdraw the criminal petition.
Permission is accorded and the Criminal Petition is dismissed as withdrawn. Miscellaneous petitions, if any, pending in this criminal petition shall stand dismissed.
_______________________________ M. SATYANARAYANA MURTHY, J th 7 August, 2018 sj