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[Cites 0, Cited by 0] [Section 384(1)] [Section 384] [Entire Act]

State of Maharashtra - Subsection

Section 384(1)(a) in The Mumbai Municipal Corporation Act, 1888

(a)without the written permission of the Commissioner, or otherwise than in conformity with the terms of such permission, keep any swine in any part of [Brihan Mumbai] [These words were substituted fer the words 'Greater Bombay' by Maharashtra 25 of 1996, (w.e.f. 4.9.1996).];