Delhi High Court - Orders
Dedicated Freight Corridor ... vs Tata Aldesa Jv, on 25 July, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~35 to 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 104/2021 & I.As. 3720/2021, 10347/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, Additional Solicitor
General with Mr. Anshul Rai, Mr.
S.K. Pandey, Ms. Monica Benjamin,
Mr. Awanish Kumar & Mr.
Chandrashekhar, Advocates.
versus
TATA ALDESA JV, ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta
& Mr. Raghav Bansal, Advocates.
36
+ O.M.P. (COMM) 105/2021 & I.As. 3721/2021, 10346/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, Additional Solicitor
General with Mr. Anshul Rai, Mr.
S.K. Pandey, Ms. Monica Benjamin,
Mr. Awanish Kumar & Mr.
Chandrashekhar, Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta
& Mr. Raghav Bansal, Advocates.
37
+ O.M.P. (COMM) 106/2021 & I.As. 3722/2021, 10348/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, Additional Solicitor
General with Mr. Anshul Rai, Mr.
Signature Not Verified
Signed By:NIRMLA
TIWARI
Signing Date:28.07.2022
11:26:48
S.K. Pandey, Ms. Monica Benjamin,
Mr. Awanish Kumar & Mr.
Chandrashekhar, Advocates.
versus
TATA-ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta
& Mr. Raghav Bansal, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 25.07.2022
1. Arguments concluded on behalf of petitioner.
2. List for further arguments on 26th July, 2022 at the end of the board.
NEENA BANSAL KRISHNA, J JULY 25, 2022 S.Sharma Signature Not Verified Signed By:NIRMLA TIWARI Signing Date:28.07.2022 11:26:48