Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Karnataka - Subsection Section 28(2) in Karnataka State Road Safety Authority Act, 2017 (2)In the case of continuing offence a fine of one thousand rupees shall be imposed for each day for which the offence continues.
