Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Manipur - Subsection

Section 83(1) in The Manipur Highways Act, 1979

(1)The State Government may make rules regulating the construction, equipment and maintenance of vehicles used on highways.