Section 41(2)(a) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

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State of Uttar Pradesh - Subsection

Section 41(2)(a) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

(a)affecting the admission of students or prescribing examinations to be recognised as equivalent to the University examinations or the further qualifications mentioned in sub-section (1) of Section 25 for admission to the degree courses of the University unless a draft of the same has been proposed by the Academic Council, or

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State of Uttar Pradesh - Subsection

Section 41(2)(a) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018