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[Cites 0, Cited by 0] [Section 375] [Entire Act]

NCT Delhi - Subsection

Section 375(6) in The New Delhi Municipal Council Act, 1994

(6)For the purpose of the Code of Criminal Procedure 1973 (2 of 1974 ), all municipal magistrates appointed under this Act shall be deemed to be magistrates appointed under section 16 of the said Code.