Supreme Court - Daily Orders
Rejanish K.V vs K. Deepa on 15 January, 2026
1
ITEM NO.47 COURT NO.1 SECTION XI-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3947/2020
REJANISH K.V Appellant(s)
VERSUS
K. DEEPA & ORS. Respondent(s)
[FOR FORMAL DISPOSAL]..........................[ TO GO BEFORE THREE
HON'BLE JUDGES]
IA No. 240744/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 240747/2025 - EXEMPTION FROM FILING O.T.
IA No. 82306/2024 - INTERVENTION APPLICATION
IA No. 246908/2025 - INTERVENTION APPLICATION
IA No. 94827/2021 - INTERVENTION APPLICATION
IA No. 240131/2025 - INTERVENTION APPLICATION
IA No. 246902/2025 - INTERVENTION APPLICATION
IA No. 234828/2025 - INTERVENTION APPLICATION
IA No. 240823/2025 - INTERVENTION APPLICATION
IA No. 234278/2025 - INTERVENTION APPLICATION
IA No. 234043/2025 - INTERVENTION APPLICATION
IA No. 240746/2025 - INTERVENTION APPLICATION
IA No. 228165/2025 - INTERVENTION/IMPLEADMENT
IA No. 240724/2025 - INTERVENTION/IMPLEADMENT
IA No. 240663/2025 - INTERVENTION/IMPLEADMENT
IA No. 240176/2025 - INTERVENTION/IMPLEADMENT
IA No. 154702/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 76147/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 126111/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 126110/2020 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
IA No. 101031/2021 - REJOINDER
IA No. 126108/2020 - STAY APPLICATION
WITH
R.P.(C) No. 867/2021 in W.P.(C) No. 405/2016 (X)
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
86075/2021
FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
97477/2021
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
Signature Not Verified
97478/2021
Digitally signed by
SATISH KUMAR YADAV
Date: 2026.01.15
18:20:46 IST
FOR INTERVENTION APPLICATION ON IA 10317/2022
Reason:
IA No. 97477/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT
IA No. 97478/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
2 IA No. 10317/2022 - INTERVENTION APPLICATION IA No. 86075/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 868/2021 in W.P.(C) No. 414/2016 (X) IA No. 92054/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT W.P.(C) No. 857/2021 (X) FOR STAY APPLICATION ON IA 93212/2021 FOR EXEMPTION FROM FILING O.T. ON IA 93213/2021 IA No. 93213/2021 - EXEMPTION FROM FILING O.T. IA No. 93212/2021 - STAY APPLICATION R.P.(C) No. 996/2021 in C.A. No. 1703/2020 (III-A) IA No. 266948/2025 - APPLICATION FOR TRANSPOSITION IA No. 238719/2025 - APPLICATION FOR TRANSPOSITION IA No. 106028/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 268099/2025 - INTERVENTION/IMPLEADMENT W.P.(C) No. 864/2021 (X) FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 93710/2021 IA No. 93710/2021 - APPROPRIATE ORDERS/DIRECTIONS Diary No(s). 18470/2021 (X) IA No. 96352/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 283202/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 96355/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 96350/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 277571/2025 - INTERVENTION APPLICATION W.P.(C) No. 759/2017 (X) Ref order dated 13.11.2025 Ms. Suhasini Sen as an Amicus Curiae. IA No. 80893/2017 - APPROPRIATE ORDERS/DIRECTIONS IA No. 55346/2020 - APPROPRIATE ORDERS/DIRECTIONS IA No. 96400/2020 - EARLY HEARING APPLICATION IA No. 62897/2019 - INTERVENTION/IMPLEADMENT IA No. 16575/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 46155/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 270468/2024 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS W.P.(C) No. 1278/2019 (X) IA No. 133305/2021 - APPLICATION FOR PERMISSION IA No. 159301/2019 - APPROPRIATE ORDERS/DIRECTIONS IA No. 159302/2019 - EX-PARTE STAY IA No. 17607/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 381/2021 in W.P.(C) No. 396/2018 (X) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 83516/2021 FOR INTERVENTION APPLICATION ON IA 142106/2025 IA No. 142106/2025 - INTERVENTION APPLICATION IA No. 83516/2021 - PERMISSION TO FILE ADDITIONAL 3 DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 385/2021 in C.A. No. 1700/2020 (III-A) FOR impleading party ON IA 95281/2021 FOR INTERVENTION/IMPLEADMENT ON IA 95281/2021 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 131005/2024 IA No. 131005/2024 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 257920/2025 - INTERVENTION APPLICATION IA No. 95281/2021 - INTERVENTION/IMPLEADMENT IA No. 289371/2025 - INTERVENTION/IMPLEADMENT R.P.(C) No. 1027/2021 in W.P.(C) No. 405/2016 (X) IA No. 101702/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT IA No. 101700/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 379/2021 in W.P.(C) No. 578/2018 (X) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 107067/2020 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 107069/2020 FOR APPLICATION FOR PERMISSION ON IA 33107/2021 FOR INTERVENTION APPLICATION ON IA 140966/2021 IA No. 107067/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 33107/2021 - APPLICATION FOR PERMISSION IA No. 107069/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 140966/2021 - INTERVENTION APPLICATION IA No. 267533/2025 - INTERVENTION/IMPLEADMENT IA No. 266652/2025 - INTERVENTION/IMPLEADMENT MA 179/2021 in W.P.(C) No. 405/2016 (X) FOR CLARIFICATION/DIRECTION ON IA 126701/2020 IA No. 126701/2020 - CLARIFICATION/DIRECTION R.P.(C) No. 669/2021 in W.P.(C) No. 999/2019 (X) R.P.(C) No. 380/2021 in W.P.(C) No. 222/2017 (X) IA No. 41296/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 41297/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES MA 1050/2021 in C.A. No. 1698/2020 (XIV-A) FOR ADMISSION IA No. 60181/2021 - APPLICATION FOR PERMISSION IA No. 60184/2021 - EXEMPTION FROM FILING O.T. IA No. 60182/2021 - INTERVENTION/IMPLEADMENT IA No. 60185/2021 - MODIFICATION OF COURT ORDER R.P.(C) No. 781/2021 in W.P.(C) No. 316/2017 (X) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 70906/2021 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 70908/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 107880/2021 4 FOR CLARIFICATION/DIRECTION ON IA 94142/2024 IA No. 70908/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 94142/2024 - CLARIFICATION/DIRECTION IA No. 70906/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 107880/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 774/2021 in W.P.(C) No. 744/2019 (X) IA No. 72819/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 780/2021 in W.P.(C) No. 602/2016 (X) IA No. 75168/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT R.P.(C) No. 853/2021 in W.P.(C) No. 1080/2019 (X) FOR ADMISSION R.P.(C) No. 621/2021 in C.A. No. 1698/2020 (XIV-A) IA FOR INTERVENTION APPLICATION ON IA 95875/2021 FOR INTERVENTION APPLICATION ON IA 34804/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 34807/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 227380/2024 FOR INTERVENTION APPLICATION ON IA 36260/2025 IA No. 279377/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 227380/2024 - APPROPRIATE ORDERS/DIRECTIONS IA No. 34807/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 272912/2025 - CLARIFICATION/DIRECTION IA No. 279378/2025 - EXEMPTION FROM FILING O.T. IA No. 95875/2021 - INTERVENTION APPLICATION IA No. 227875/2025 - INTERVENTION APPLICATION IA No. 224834/2025 - INTERVENTION APPLICATION IA No. 36260/2025 - INTERVENTION APPLICATION IA No. 34804/2022 - INTERVENTION APPLICATION IA No. 279529/2025 - INTERVENTION/IMPLEADMENT R.P.(C) No. 782/2021 in W.P.(C) No. 639/2018 (X) IA No. 85245/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 288306/2025 - APPLICATION FOR TRANSPOSITION IA No. 267087/2025 - APPLICATION FOR TRANSPOSITION IA No. 267071/2025 - APPLICATION FOR TRANSPOSITION IA No. 266999/2025 - APPLICATION FOR TRANSPOSITION IA No. 274728/2025 - INTERVENTION APPLICATION IA No. 279235/2025 - INTERVENTION/IMPLEADMENT IA No. 267631/2025 - INTERVENTION/IMPLEADMENT R.P.(C) No. 989/2021 in T.P.(C) No. 272/2018 (XI) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 106912/2021 IA No. 106912/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 835/2021 in C.A. No. 1704/2020 (III-A) IA No. 94945/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 836/2021 in C.A. No. 1706/2020 (III-A) 5 IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95050/2021 FOR PERSONAL HEARING BEFORE THE COURT ON IA 95052/2021 IA No. 95050/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 1354/2021 in C.A. No. 1698/2020 (XIV-A) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 43878/2022 IA No. 43878/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 1042/2022 in W.P.(C) No. 999/2019 (X) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 74132/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 74134/2022 IA No. 74132/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 74134/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 11390/2025 (III-B) FOR ADMISSION and I.R. IA No. 46607/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 827/2025 (X) FOR ADMISSION IA No. 209996/2025 - GRANT OF INTERIM RELIEF IA No. 209997/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 1189/2025 (X) Date : 15-01-2026 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE JOYMALYA BAGCHI HON'BLE MR. JUSTICE VIJAY BISHNOI Amicus Curiae(s) Ms. Suhasini Sen, Adv.
For Appellant(s) Mr. Gopal Sankaranaryanan, Sr. Adv.
Mr. Amol B. Karande, AOR Dr. Menaka Guruswamy, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mr. Abhilash M.R., Adv. Ms. Rupali Samuel, Adv. Mr. Lavkesh Bhambhani, Adv. Mr. Shaswati Parhi, Adv. Ms. Bhumika Yadav, Adv. Ms. Kashish Jain, Adv. Mr. Shaji J Kodankandath, Adv.6
Mr. Nirmal Singh Shekhawat, Adv. Mr. Rahul Yadav, Adv. Mr. Rinny Abraham, Adv. Mr. Ch Mohan Rao, Adv. Mr. Rashid N. Azam, AOR Mr. Arvind P. Datar, Sr. Adv. Mr. Rahul Unnikrishnan, Adv. Mr. Rohan J. Alva, Adv. Ms. Tanvi Dubey, AOR Ms. Charu Mathur, Adv. Mr. Anant Sanghi, Adv. Ms. Gayatri T, Adv.
Mr. Vansh Chauhan, Adv.
Mr. Aljo K. Joseph, AOR Mr. Udit Saxena, Adv. Mr. Rajesh Kumar, Adv. Mr. N Leela Vara Prasad, Adv. Mr. Virendra Mohan, Adv. Mr. Lalit Belwal, Adv.
Mr. Niraj Gupta, AOR Mrs. Anshu Gupta, Adv. Ms. Siddhi Gupta, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR Mr. Anand Sanjay M Nuli, Sr. Adv. Ms. Akhila Wali, Adv. Mr. Abhishekh Singh, Adv. For M/S. Nuli & Nuli, AOR Mr. Vivek Singh, AOR Ms. Saumya Sarasawat, Adv.
Mr. Chandra Bhushan Prasad, AOR Mr. Jayant Bhushan, Sr. Adv. Mr. Ajay Kumar Singh, AOR Mr. Amitabh Singh, Adv. Mr. Yatharth Singh, Adv. Mr. Amartya Bhushan, Adv. Mr. Divyesh Singh, Adv. Ms. Shristi Gautam, Adv. Mr. Aman Kumar, Adv.
Mr. Shanti Swaroop Singh, Adv. Mr. Atulesh Kumar, Adv.
Mr. Paramjit Singh Patwalia, Sr. Adv. Mr. Santosh Kumar, AOR 7 Ms. Richa Singh, Adv. Ms. Natasha Dalmia, Adv. Mr. Shravanth Paruchuri, Adv. Ms. Hemlata Rawat, Adv.
Mr. S. P. Chaly, Sr. Adv. Mr. George Poonthottam, Sr. Adv. Mr. K. M Firoz, Adv.
Mr. K. M. Firoz, Adv.
Mr. Navaneeth Krishnan A.l, Adv. Ms. Silpa Sreekumar, Adv. Ms. Anne Mathew, AOR Mr. V. Giri, Sr. Adv.
Dr. Manish Singhvi, Sr. Adv. Mr. D. K. Devesh, AOR Ms. Barnali Basak, Adv. Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv. Mr. Rahul Narang, Adv. Ms. Shalini Haldar, Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv.
Mr. Sanyam Maan, Adv. Mr. Suprabh Kumar Roshan, Adv. Mr. Shashank Kumar Saurav, Adv. Mr. Jitesh Saluja, Adv.
Mr. Md. Naushad Alam, AOR Mr. Saurabh Kansal, Adv. Mr. Mithilesh Jaiswal, Adv.
Mr. Pankaj Kumar Mishra, AOR Mr. Pankaj Kumar Mishra, Adv. Ms. Archana Mishra, Adv.
Ms. Ankita Chaudhary, AOR Mr. Shreyas Balaji, Adv. Mr. Chand Kapoor, Adv. Ms. Richa Attrey, Adv.
Mr. Dhruv Gautam, AOR Mr. Devashish Chauhan, Adv. Ms. Madhura Mn, Adv.
Mr. Divyesh Pratap Singh, AOR Mr. Rajive Bhalla, Sr. Adv. Mr. M. K. Ghosh, Adv.
Ms. Tina Garg, AOR 8 Mr. Yajur Bhalla, Adv. Ms. Gauri Bedi, Adv.
Mr. Karanvir Singh Khehar, Adv. Ms. Sunita Sharma, AOR Mr. Hariom Singh Rajaur, Adv. Mr. Aditya Kumar, Adv. Mr. Anurag Agarwal, Adv.
For Respondent(s) Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Deepak Goel, AOR Mr. Rajshekhar Rao, Sr. Adv. Mr. Amit Gupta, AOR Mr. Amit Gupta, Adv.
Ms. Muskan Nagpal, Adv. Mr. Areeb Amanullah, Adv. Mr. Kshitij Vaibhav, Adv.
Mr. Maninderjit Singh Bedi, Advocate General Mr. Rajat Bhardwaj, A.A.G. Ms. Baani Khanna, AOR Mr. Robin Singh, Adv. Mr. Kapil Balwani, Adv. Ms. Komal Thakkar, Adv.
Mr. Chander Uday Singh, Sr. Adv. Mr. Ems Anam, Adv.
Ms. Usha Nandini V., AOR Mr. Biju P Raman, Adv. Mr. John Thomas Arakal, Adv. Ms. Bidya Mohanty, Adv. Ms. Katyayani Suhrud, Adv. Mr. Abhishek Kalaiyarasan, Adv. Ms. Nandana, Adv.
Mr. Malak Manish Bhatt, AOR Mr. Kanhaiya Singhal, AOR Ms. Asmita Singh, AOR Ms. Ankita Makan, Adv.
Mr. Ankolekar Gurudatta, AOR Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Nishant Sharma, Adv. Mr. Ankur Savadikar, Adv. Mr. Mayur P. Saavarkar, Adv.
Mr. Ashok Mathur, AOR Ms. Shradha Zutshi, Adv.9
Ms. Sindoora Vnl, AOR Ms. Thithiksha Padmam, Adv.
Mr. Arjun Garg, AOR Mr. Saaransh Shukla, Adv. Ms. Muskan Bensla, Adv.
Mr. Sunil Kumar Jain, AOR Ms. Rashika Swarup, Adv. Mr. Naman Jain, Adv.
Mr. Jagjit Singh Chhabra, AOR Ms. Deepanwita Priyanka, AOR Mr. Satyalipsu Ray, Adv.
Mr. Aman Panwar, A.A.G. Mr. Sanchit Garga, AOR Mr. Abhinav Kumar, Adv. Mr. Manav Kaushik, Adv. Mr. Kunal Rana, Adv.
Mr. Shashwat Jaiswal, Adv.
Mr. Azmat Hayat Amanullah, AOR Ms. Vanshita Gupta, Adv.
Mr. Adarsh Upadhyay, AOR Ms. Pallavi Kumari, Adv. Mr. Shashank Pachauri, Adv.
Mr. V. N. Raghupathy, AOR Mr. Shrirang B. Varma, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. C. K. Sasi, AOR Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv. Ms. Racheeta Chawla, Adv. Ms. Riddhi Bose, Adv. Ms. Sampriti Baksi, Adv. Mr. Sidharth Banerjee, Adv. Ms. Rishi Agarwal, Adv.
Mr. Pradeep Misra, AOR Mr. M. K. Ghosh, Adv.
Ms. Tina Garg, AOR 10 Mr. A. Hariprasad, Sr. Adv. Mr. T. G. Narayanan Nair, AOR Ms. Swathi H. Prasad, Adv. Ms. Swathi H Prasad, Adv. Ms. Samyuktha H Nair, Adv.
Mr. Shekhar G Devasa, Sr. Adv. Mr. Manish Tiwari, Adv. Mrs. Thashmitha Muthanna, Adv. Mr. Rakesh Kini, Adv. Mr. Shashi Bhushan Nagar, Adv. For M/S. Devasa & Co., AOR Ms. Devina Sehgal, AOR Mr. Yatharth Kansal, Adv. Mr. M. Srikanth Varma, Adv.
Mr. Ajay Kumar Singh, AOR Mr. Prashant Padmanabhan, AOR Mr. John Mathew, AOR Mr. Pranjal Kishore, AOR Mr. Mukesh Kumar, AOR Mr. Pawas Agarwal, AOR Mr. Nirmal Singh Shekhawat, Adv. Mr. Rinny Abraham, Adv. Mr. Rahul Yadav, Adv. Mr. Ch Mohan Rao, Adv. Mr. Rashid N. Azam, AOR Mr. Prateek Bhatia, AOR Mr. Naresh Kumar, AOR Mr. V. Giri, Sr. Adv.
Dr. Manish Singhvi, Sr. Adv. Mr. D. K. Devesh, AOR Ms. Barnali Basak, Adv. Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv. Mr. Rahul Narang, Adv. Ms. Shalini Haldar, Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv.11
Mr. Sanyam Maan, Adv. Mr. Suprabh Kumar Roshan, Adv. Mr. Shashank Kumar Saurav, Adv. Mr. Jitesh Saluja, Adv.
Mr. Vivek Subbareddy, Sr. Adv. Mr. Anil C Nishani, Adv. Mr. Krishna M Singh, Adv. Mr. Meenesh Dubey, Adv. Mr. J.k. Mishra, Adv. Mr. Vishwesh R Murnal, Adv. Mr. Kushal U, Adv.
For M/S. Krishna & Nishani Law Chambers, AOR Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.
Mr. Abhijit Banerjee, AOR Mr. Pranaya Kumar Mohapatra, AOR Mr. Chandrashekhar A. Chakalabbi, AOR Mr. Narendra Hooda, Sr. Adv. Mr. Ashish Pandey, AOR Mr. Shubham Saxena, Adv. Mr. Prafulla, Adv.
Ms. Kavya Manuja, Adv. Ms. Pallavi Hooda, Adv. Mr. Shiv Bhatnagar, Adv. Mr. Yuvraj Nandal, Adv. Mr. Shashank Sharma, Adv.
Mr. Ankit Swarup, AOR Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.
Mr. Y. Raja Gopala Rao, AOR Mr. Jasbir Singh Malik, Adv. Ms. Prachi Sohi, Adv. Ms. Pooja Devi, Adv.
Mr. Varun Punia, AOR Mr. Anandh Kannan N., AOR Mr. Ajay Kumar Singh, AOR Mr. V. Elanchezhiyan, AOR Mr. Kshitij Mudgal, AOR 12 Mr. Vikalp Mudgal, Adv. Mr. Amit Jay Singh, Adv. Mr. Ansh Mittal, Adv.
Mr. Chand Qureshi, AOR Mr. Md.imran Siddiqui, Adv. Ms. Talat Chaudhary, Adv. Mr. Himanshu Gupta, Adv. Mr. Mohit Yadav, Adv. Mrs. Aarti Pal, Adv.
Mr. Nand Ram, Adv.
Mr. Deependra Kumar Pathak, Adv. Mr. Anwar Ansari, Adv. Mr. Santosh Kumar, AOR Mr. Ajay Kumar Singh, AOR Mr. Siddharth R. Gupta, Adv. Mr. Mrigank Prabhakar, AOR Mr. Aman Agarwal, Adv. Mr. Uddaish Palya, Adv. Ms. Surbhi Saxena, Adv. Ms. Astha Singh, Adv.
Mr. Arjun Garg, AOR Mr. Saaransh Shukla, Adv. Ms. Muskan Bensla, Adv.
Mr. Abhishek Yadav, AOR Mr. M.P. Parthiban, AOR Mr. Triloki Nath Razdan, AOR Mr. Sameer Shrivastava, AOR Ms. Shruti Singh, Adv. Mr. Shashi Tiwari, Adv.
Ms. Rupali Panwar, Adv. Mr. Khushhal Aggarwal, Adv. Mr. Vishal Arun Mishra, AOR Mr. Himanshu Sharma, AOR Mr. Mrinal Kumar Sharma, AOR UPON hearing the counsel the Court made the following O R D E R
1. Learned amicus curiae has put up a note with respect to disposal of these matters in terms of the judgment in I.A. No.230675/2025 in WP(C) No.1022/89 (All India Judges Association & 13 Ors. vs. Union of India & Ors.), delivered by the Constitution Bench on 19.11.2025.
2. Let soft copy of the learned amicus’s note be circulated amongst the counsel(s)/learned Senior Counsel(s) for the parties to enable them to give their suggestions, if any.
3. Post these matters for final disposal on 18.02.2026.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR