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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(n) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(n)the intermediary shall respect all the rights accorded to the citizens under the Constitution, including in the articles 14, 19 and 21. [inserted by 2022 Amendment Rules]