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Patna High Court - Orders

Sailesh Kumar Tripathi For M/S Darcl ... vs The State Of Bihar on 11 September, 2025

Author: Anshuman

Bench: Anshuman

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Miscellaneous Appeal No.407 of 2021
                  ======================================================
                  Sailesh Kumar Tripathi for M/s DARCL Logistics Ltd.,

                                                                              ... ... Appellant/s
                                                  Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :    Mr. Maruth Nath Roy, Advocate
                  For the Respondent/s   :    Mr. Lalit Kishore (AG)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI
                          and
                          HONOURABLE MR. JUSTICE DR. ANSHUMAN
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI)

10   11-09-2025

As prayed for by the learned Advocate for the appellant, two weeks' time is hereby granted to remove all the defects as pointed out by the Office.

2. Re-notify this matter on 25.09.2025 under the appropriate heading.

(Bibek Chaudhuri, J) (Dr. Anshuman, J) Divyansh/-

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