Patna High Court - Orders
Sailesh Kumar Tripathi For M/S Darcl ... vs The State Of Bihar on 11 September, 2025
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.407 of 2021
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Sailesh Kumar Tripathi for M/s DARCL Logistics Ltd.,
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Maruth Nath Roy, Advocate
For the Respondent/s : Mr. Lalit Kishore (AG)
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CORAM: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI
and
HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI)
10 11-09-2025As prayed for by the learned Advocate for the appellant, two weeks' time is hereby granted to remove all the defects as pointed out by the Office.
2. Re-notify this matter on 25.09.2025 under the appropriate heading.
(Bibek Chaudhuri, J) (Dr. Anshuman, J) Divyansh/-
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