Kerala High Court
Bhagyam vs Yasodha on 26 March, 2026
Author: T.R. Ravi
Bench: T.R.Ravi
2026:KER:28423
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
OP(C) NO.981 OF 2026
AGAINST THE ORDER DATED 26.11.2025 IN FDIA 40/2015 IN OS
NO.284 OF 2011 OF MUNSIFF COURT, ALATHUR
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PETITIONER/PETITIONER No.1 IN IA/RESPONDENT No.17 IN FDIA :-
BHAGYAM, AGED 69 YEARS
W/O.LATE KRISHNANKUTTY, RESIDING AT SINDHU NIVAS,
VATTEKKAD VEEDU, PUTHIYANKAM AMSOM DESOM,
ALATHUR TALUK, PALAKKAD, PIN - 678 545
BY ADVS.
SRI.P.B.SUBRAMANYAN
SRI.MANU VYASAN PETER
RESPONDENTS/RESPONDENTS 3 TO 23 AND PETITIONER No.2 IN IA/
PETITIONER 3 TO 7 AND RESPONDENTS 1 TO 16 AND 18, 19 IN
FDIA :-
1 YASODHA
D/O. MEENAKSHI AMMA, VATTEKKAD VEEDU,
PUTHIYANKAM, ALATHUR, PALAKKAD., PIN - 678 542
2 GANGADHARAN
S/O. MEENAKSHI AMMA, VATTEKKAD VEEDU,
PUTHIYANKAM, ALATHUR, PALAKKAD, PIN - 678 542
3 NANDINI
D/O. MEENAKSHI AMMA, VATTEKKAD VEEDU,
PUTHIYANKAM, ALATHUR, PALAKKAD, PIN - 678 542
4 VIJAYA
W/O. KARUNAKARAN, RESIDING AT CROSS STREET,
15/8, PALAYAKKARAN, KODAMBAKKAM, CHENANI,
TAMIL NADU, PIN - 600 024
5 KIRAN
S/O. KARUNAKARAN, RESIDING AT CROSS STREET,
15/8, PALAYAKKARAN, KODAMBAKKAM, CHENANI,
TAMIL NADU, PIN - 600 024
OP(C) No.981 of 2026
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2026:KER:28423
6 G.MURALEEDHARAN
S/O. GOPALAKRISHNAN, NO.21, EDAYAN, CHAVADY,
KARUVADI KUPPAM, PUDUCHERY, PIN - 605 008
7 G.GEETHA
D/O. GOPALAKRISHNAN, NO.21, EDAYAN, CHAVADY,
KARUVADI KUPPAM, PUDUCHERY, PIN - 605 008
8 GIRIJA
D/O. GOPALAKRISHNAN, NO.21, EDAYAN, CHAVADY,
KARUVADI KUPPAM, PUDUCHERY, PIN - 605 008
9 GOPAL KUMAR
S/O. VISWANATHAN, NO.27, RAILWAY STATION ROAD,
PUDUKOTTAI, TAMIL NADU, PIN - 622 001
10 MAHALAKSHMI
D/O. VISWANTHAN, 345/P, MARAKADAI LANE,
EAST 5TH STREET PUDUKOTTAI, TAMIL NADU,
PIN - 622 001
11 V.PRABHAKARAN
S/O. KUTIIPARU, NO.2, SREENIVASA SALAI,
ULLAGARAM, VANAMPETTI, CHENNAI, PIN - 600 091
12 V.PADMANABHAN
S/O. KUTTIPARU, FIB BLOCK, 13-A,
MANJOLAI FIRST MAIN ROAD, KALAI MAGAL NAGAR,
EKKATTUTHANGAL, CHENNAI, PIN - 600 032
13 V.KANNAN
S/O. KUTTIPARU, NO.110, SECTOR 21, NODIA (U.P.),
GAUTAM BUDDHA NAGAR DISTRICT, UTTAR PRADESH,
PIN - 201 301
14 V.MOHANDAS
S/O. SATHYABAMA, NO.110, SECTOR 21, NODIA (U.P.),
GAUTAM BUDDHA NAGAR DISTRICT, UTTAR PRADESH,
PIN - 201 301
15 SASIKALA
D/O. SATHYABAMA, PHASE 5, AYA NAGAR, 1/19,
NEW DELHI, PIN - 110 047
16 V.VIJAYAN
S/O. SATHYABAMA, NO.373, SECTOR 19, NOIDA (U.P.),
GAUTAM BUDDHA NAGAR DISTRICT, UTTAR PRADESH,
PIN - 201 301
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17 PREMA
D/O. SATHYABAMA, FIB BLOCK, 13-A,
MANJOLAI FIRST MAIN ROAD, KALAI MAGAL NAGAR,
EKKATTUTHANGAL, CHENNAI, PIN - 600 032
18 RADHA MOHANDAS
D/O. SATHYABAMA, NO.41, SECTOR 41, NOIDA (U.P.),
GHAZIABAD, UTTAR PRADESH., PIN - 201303
19 PRAKASAN
S/O. SATHYABHAMA, VATTEKKAD VEEDU,
PUTHIYANKAM AMSOM DESOM, ALATHUR TALUK,
PALAKKAD, PIN - 678 542
20 SOBHANA RAJAN
D/O. SATHYABHAMA, PRINCE GARDEN B3,
GALARIA R.C., PERAMBOOR NAGAR 97, RED HILLS,
KOLATHUR P.O, EAGLE ROAD, CHENNAI, PIN - 600 099
21 SINDHUJA
D/O. KRISHNANKUTTY, SINDHU NIVAS,
VATTEKKAD VEDU, PUTHIYANKAM AMSOM DESOM,
ALATHUR TALUK, PALAKKAD, PIN - 678 542
22 SABARIGIREESHAN
S/O. KRISHNANKUTTY, SINDHU NIVAS,
VATTEKKAD VEDU, PUTHIYANKAM AMSOM DESOM,
ALATHUR TALUK, PALAKKAD, PIN - 678 542
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON
26.03.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(C) No.981 of 2026
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T.R. RAVI, J.
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OP(C) No.981 of 2026
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Dated this the 26th day of March, 2026
JUDGMENT
When the case is taken up, the learned counsel for the petitioner sought permission to withdraw the original petition with liberty to move a fresh original petition. Liberty is granted.
The Original Petition is dismissed as withdrawn.
Sd/-
T.R. RAVI JUDGE Jvt/