Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Tamilnadu - Subsection Section 114(2) in Tamil Nadu Panchayats Act, 1994 (2)The Panchayat Union Council may, if so notified by the Government, review the schemes, programmes and other activities executed by the Government or by any statutory body or other agency within the Panchayat Union.
