Supreme Court - Daily Orders
M/S Tirupati Plastomatics Pvt Ltd vs Union Of India on 1 August, 2019
Author: Indu Malhotra
Bench: Indu Malhotra
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A.NO.21624/2019
IN
CIVIL APPEAL NOS.9656-9657 OF 2014
M/S. TIRUPATI PLASTOMATICS PVT. LTD. ... APPELLANT(S)
VS.
UNION OF INDIA & ORS. ... RESPONDENT(S)
O R D E R
Learned counsel for the appellant has filed I.A.No.21624 of 2019 seeking permission to withdraw the Civil Appeals.
Permission is granted.
The Civil Appeals are, accordingly, dismissed as withdrawn.
......................J. [INDU MALHOTRA] New Delhi;
August 1, 2019.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.08.06 14:42:27 IST Reason: 1 ITEM NO.26 COURT NO.14 SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS IA 21624/2019 in Civil Appeal No(s). 9656-9657/2014 M/S TIRUPATI PLASTOMATICS PVT LTD Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s)
(Application for withdrawal to be listed IA No. 21624/2019 - WITHDRAWAL OF CASE / APPLICATION) Date : 01-08-2019 These matters were called on for hearing today. CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA [IN CHAMBER] For Appellant(s) Mr. M. P. Devanath, AOR Mr. Abhishek Anand,Adv. Mr. Ishaan Saran,Adv.
Mr. Atul Sharma,Adv.
Mr. T.Sundar Ramanathan,Adv.
For Respondent(s) Mr. Anshul Gupta,Adv.
For Mr. B. Krishna Prasad, AOR UPON hearing the counsel the Court made the following O R D E R The civil appeals are dismissed as withdrawn in terms of the signed order.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER (Signed order is placed on the file.) 2