Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Goa - Subsection Section 173(b) in The Goa Panchayat Raj Act, 1994 (b)call for any return statement, account or report which he may think fit to require the Zilla Panchayat or Panchayat concerned to furnish.
