Bombay High Court
Abhay S/O Pandurang Godse vs Mr. Gopal Singh, Coal India Limited A ... on 19 November, 2018
Bench: S.B. Shukre, S.M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 121 OF 2018
In
WRIT PETITION 5720 OF 2013
Abhay S/o Pandurang Godse ....Petitioner
V/S
Mr. Gopal Singh, Coal India Limited A Govt. Of ....Respondent
India Through The Chairman Cum Managing Director And Shreerang P. Bhandarkar Mrs. Anjali S. Bhandarkar Chetan Rajendra Sharma S.k. Bhandarkar Dharini R. Muley For Petitioner CORAM : S.B. SHUKRE & S.M. MODAK, JJ DATE : 19th November, 2018 P.C. :
Two weeks time granted to take necessary steps regarding R No.1. at the request of counsel for petitioner.
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