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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Police Subordinate Service Rules, 1989

(1)The Service shall consist of four sections, viz-Section-I- Armed Police, Civil Police and Intelligence Branch and General Duties Branch of the Tele-Communication Directorate.Section-II- Mewar Bhil Corps.Section-III- Directorate of Tele-Communications, Rajasthan Police.Section-IV- Rajasthan Armed Constabulary.The right of promotion shall be confined to each section subject to the provisions contained in the Schedule-I, in Columns 5, 6 & 7. No Member of the service shall ordinarily be transferred from one section to another, even on an equivalent post except in extraordinary circumstances on such conditions as may be decided by the Director General-cum-Inspector General of Police, with the prior approval of the Government. The nature of posts included in each section of the Service shall be as specified in column 2 of the Schedule-I.