Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 65 in Punjab Self-Supporting Co-operative Societies Act, 2006 65. Cognizance of offence. - No Court inferior to the court of Judicial Magistrate of First Class shall try any offence under this Act.
