Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Ravi Das vs Mrs. Bubbles Goyal Of New Delhi on 14 June, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

     2024:BHC-OS:8682


                                                                1         8 ial 1766-23 in cp 455-10-os.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                INTERIM APPLICATION (L) NO.1766 OF 2023
                                                                  IN
                                                   COMPANY PETITION NO.455 OF 2010

                         Ravi Das                                       ... Applicant
                         In the matter between :
                         Bubbles Goyal of New Delhi                     ... Petitioner
                                Vs.
                         The Official Liquidator of
                         M/s Asian Power Controls Limited
                         (in Liquidation)                               ... Respondent

                                                              -------
                         Ms. M. P. Thakur, Advocate for the Applicant.
                         Mr. Anirudh Hariani, Advocate for the Official Liquidator.
                         Mr. Anil Bhagure, Assistant Official Liquidator is present.
                         Mr. Ravi Das, Applicant is present.
                                                            -------
                                            CORAM : ABHAY AHUJA, J.

DATE : 14 JUNE, 2024. P.C. :

1. Ms. M. P. Thakur, learned counsel appears for the Applicant and submits that the Applicant who is present in the Court has instructed her PRIYA RAJESH SOPARKAR to withdraw the Application.
Digitally signed by PRIYA RAJESH SOPARKAR Date: 2024.06.14

18:44:59 +0530 2. Accordingly, the Application stands disposed as withdrawn.




                                                                        (ABHAY AHUJA, J.)



                           Priya R. Soparkar                                                                 1 of 1


                        ::: Uploaded on - 14/06/2024                    ::: Downloaded on - 25/06/2024 16:23:29 :::