Bombay High Court
Ravi Das vs Mrs. Bubbles Goyal Of New Delhi on 14 June, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
2024:BHC-OS:8682
1 8 ial 1766-23 in cp 455-10-os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.1766 OF 2023
IN
COMPANY PETITION NO.455 OF 2010
Ravi Das ... Applicant
In the matter between :
Bubbles Goyal of New Delhi ... Petitioner
Vs.
The Official Liquidator of
M/s Asian Power Controls Limited
(in Liquidation) ... Respondent
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Ms. M. P. Thakur, Advocate for the Applicant.
Mr. Anirudh Hariani, Advocate for the Official Liquidator.
Mr. Anil Bhagure, Assistant Official Liquidator is present.
Mr. Ravi Das, Applicant is present.
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CORAM : ABHAY AHUJA, J.
DATE : 14 JUNE, 2024. P.C. :
1. Ms. M. P. Thakur, learned counsel appears for the Applicant and submits that the Applicant who is present in the Court has instructed her PRIYA RAJESH SOPARKAR to withdraw the Application.Digitally signed by PRIYA RAJESH SOPARKAR Date: 2024.06.14
18:44:59 +0530 2. Accordingly, the Application stands disposed as withdrawn.
(ABHAY AHUJA, J.)
Priya R. Soparkar 1 of 1
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