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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Sikkim - Subsection

Section 17(2) in Sikkim Urban and Regional Planning and Development Act, 1998

(2)Where a fresh regional development plan is require to be prepared under sub-section (1), the provisions of sections 15 and 16 shall, mutatis mutandis apply to the preparation and approval of such plan.