Chattisgarh High Court
State Of Chhattisgarh vs Saini Brothers 38 Wpc/3157/2018 ... on 15 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
F.A No.521 of 2018
State Of Chhattisgarh Versus Saini Brothers
15.01.2019 Shri Devendra Pratap Singh, Deputy Advocate General for the
State/Appellants.
Shri Vivek Bhakta, counsel for Respondent No.1.
Shri Shubhank Tiwari, Advocate appears on behalf of Shri Manoj Paranjpe, counsel for Respondent No.2.
As prayed for by Shri Singh, post this matter in the month of April, 2019.
Sd/-
(Sanjay Agrawal) Judge Priya