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Chattisgarh High Court

State Of Chhattisgarh vs Saini Brothers 38 Wpc/3157/2018 ... on 15 January, 2019

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                        F.A No.521 of 2018
                            State Of Chhattisgarh Versus Saini Brothers


15.01.2019          Shri Devendra Pratap Singh, Deputy Advocate General for the
             State/Appellants.
                    Shri Vivek Bhakta, counsel for Respondent No.1.

Shri Shubhank Tiwari, Advocate appears on behalf of Shri Manoj Paranjpe, counsel for Respondent No.2.

As prayed for by Shri Singh, post this matter in the month of April, 2019.

Sd/-

(Sanjay Agrawal) Judge Priya