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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(m) in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

(m)"Prospectus" means any prospectus, notice or documents issued by the Government or any other authority authorised by the Government giving information about the admission for professional courses;