Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 202 in U.P. Revenue Code, 2006 202. Bar of suits. - Subject to the provisions of Section 203, no suit or other proceedings shall lie in any civil Court in respect of any assessment or collection of land revenue or the recovery of any sum recoverable as an arrear of land revenue.
