Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153] [Entire Act] Union of India - Subsection Section 153(2) in The Indo-Tibetan Border Police Force Act, 1992 (2)The matters relating to inter se seniority of person belonging to the same rank shall be determined in accordance with such rules as may be prescribed.
