Section 26(2) in The National Cadet Corps Rules, 1948
(2)[ Officers of the Senior Division shall exercise such powers over Junior Commissioned Officers, Warrant Officers, and Non-Commissioned Officers of the Army, Chief Petty Officers, Petty Officers and Men of Indian Navy, Warrant Officers and Non-Commissioned Officers of the Indian Air Force, as the case may be posted or attached to their units as may be specified by the Government of India in the Ministry of Defence.] [Substitued by S.R.O. 261, dated 16th August, 1952, Part II, Section 4, page 115]
