Section 26(3) in The Haryana New Mandi Townships Building Rules, 1967
(3)Every structural wall including a pier forming part of the wall shall rest upon:(a)solid undisturbed rock; or(b)a layer of cement concrete as sufficient width and thickness; or(c)proper footings of sufficient width built directly on suitable ground; or(d)proper footing built on a layer of cement concrete of sufficient width and thickness; or(e)proper footings built on a layer of lime concrete of sufficient width and thickness; or(f)a sufficient raft of cement concrete properly constructed and where necessary suitably reinforced; or(g)a layer of cement concrete of sufficient width and thickness on suitable piles driven to a proper depth; or(h)a breasummer of sufficient strength; or(i)grillage foundation; or(j)some other not less sufficient substructure as a foundation.
