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State of Haryana - Section

Section 51 in Haryana Municipal Business Bye-laws 1981

51. Office hours. [S. 31 (1)].

- The Committee's office shall be opened on all days except on holidays observed in the office of the Deputy Commissioner and the hours of work shall be according to the timings observed by the Deputy Commissioner's office from time to time.[52. Inspection of files by members, Section 31(L) - Any member of the committee may obtain permission from the President or the Executive Officer to inspect any paper connected with the business of the committee and inspect the same in the office on any working day but the President or Executive Officer may in public interest direct that no public discussion on any particular subject shall take place at the time of such inspection.] [Substituted vide Notification, dated 21.4.1995.]