Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Tamilnadu - Subsection Section 57(4) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (4)The District Child Protection Unit shall arrange for counselling, training and orientation to the foster parents for receiving and caring of children.
