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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(64) in The Orissa Municipal Corporation Act, 2003

(64)"private street" means any street, which is not a "public street" but does not include a pathway made by the owner of the premises on his own land to secure access to, or the convenient use of such premises;