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[Cites 0, Cited by 0] [Section 1A(17)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(17)(i) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(i)dumping within the meaning of the Convention on the Prevention of Marine Pollution by Dumping of Wastes and Other Matter signed in London 011 the 13th November, 1972;