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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(iii) in Tamil Nadu Regularisation of Unapproved Layouts and Plots Rules, 2017

(iii)Rs.30/- in areas covered under Town Panchayats and Village Panchayats areas.