Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act] Daman and Diu - Subsection Section 16(6)(b) in Daman and Diu Value Added Tax Regulation, 2005 (b)in the case of any other dealer, on the date on which he exercises his option or specifies intention under this section,