Section 2(28) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016
(28)'metropolitan area' means an area having a population of a million or more, comprised in one or more districts and consisting of two or more Municipalities or Panchayats or other contiguous area or an urban agglomeration area with a population of million and above as per the Census of India, specified by public notification to be a metropolitan area;
