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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1)(i) in Nims University Rajasthan, Jaipur Act, 2008

(i)the creation, composition and functions of any other body which is considered necessary for improving the academic life of1 the University;