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[Cites 0, Cited by 0] [Section 31(14)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(14)(b) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(b)a clothes locker additional to that required by sub-rule (13) and complying with the specifications set forth in clause (a) (ii) of sub-rule (1) of rule 18;