Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Odisha - Subsection Section 79(1) in The Orissa Development Authorities Rules, 1983 (1)No sum shall be expended by or on behalf of the Authority unless the expenditure of the same is covered by a current budget grant which shall include grant by re-appropriation.
