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Delhi High Court - Orders

M/S Savino Del Bene Freight Forwarders ... vs M/S Svil Mines Ltd on 10 February, 2026

                          $~C-5 to C-9
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CCP(CO.) 5/2015
                                    M/S SAVINO DEL BENE FREIGHT FORWARDERS
                                    (INDIA) PVT. LTD.                                                               .....Petitioner
                                                                  Through:

                                                                  versus

                                    M/S SVIL MINES LTD.                                              .....Respondents
                                                   Through:                           Mr. Rajesh Rattan, Adv. for
                                                                                      PNB.
                                                                                      Mr. Kishan Nautiyal, Ms. Astha
                                                                                      Ranjan, Advs. for Mr. Man
                                                                                      Mohan Garg, Mr. Sanjeev
                                                                                      Agarwal, Mr. Kamal K. Sharma
                                                                                      (alleged contemnors).
                                                                                      Mr. Sumeet Kaul, Mr.
                                                                                      Himanshu Singhal, Advs. for
                                                                                      R-2/ Ex- Management.
                                                                                      Mr. Rishi Manchanda, Standing
                                                                                      Counsel for OL.
                                                                                      Mr. Deepender Hooda, Adv.
                          (C-6)
                          +     CO.PET.                484/2013,           CO.APPL.              1063/2019,            CO.APPL.
                                    1213/2019, CO.APPL.                       313/2024,           CO.APPL.                 307/2025,
                                    CO.APPL. 706/2025, CO.APPL. 744/2025, OLR 30/2022 &
                                    OLR 9/2023.
                                    SAVINO DEL BENE FREIGHT FORWARDERS(INDIA)
                                    PVT LTD                                                                         .....Petitioner
                                                                  Through:

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/02/2026 at 20:41:42
                                     SVIL MINES LTD                                                    .....Respondent
                                                  Through:                            Mr. Rajesh Rattan, Adv. for
                                                                                      PNB.
                                                                                      Mr. Sudhir Kumar Singh, Ms.
                                                                                      Archna Singh, Advs. for PNB.
                                                                                      Mr. Sumeet Kaul, Mr.
                                                                                      Himanshu Singhal, Advs. for
                                                                                      R-2/ Ex- Management.
                                                                                      Mr. Rishi Manchanda, Standing
                                                                                      Counsel for OL.
                          (C-7)
                          +     CO.PET. 84/2013, CO.APPL. 1553/2016, CO.APPL. 397/2023
                                    CO.APPL.             929/2023,           CO.APPL.            1057/2024,            CO.APPL.
                                    300/2025,           CO.APPL. 641/2025, CO.APPL. 99/2026, OLR
                                    10/2023 & OLR                 21/2025
                                    THE HONGKONG AND SHANGHAI BANKING
                                    CORPROATION LTD                .....Petitioner
                                                Through:

                                                                  versus

                                    M/S SURYA VINAYAK INDUSTRIES LTD .....Respondents
                                                 Through: Mr. Rajesh Rattan, Adv. for
                                                          PNB.
                                                          Mr. Sumeet Kaul, Mr.
                                                          Himanshu Singhal, Advs. for
                                                          R-2/ Ex- Management.
                                                          Mr. Rishi Manchanda, Standing
                                                          Counsel for OL.
                                                          Mr. Dhruv Wadhwa, Adv. for
                                                          Applicant in CA 397/2023.
                          (C-8)
                          +     CO.PET. 422/2014, CO.APPL. 756/2018, CO.APPL. 218/2019
                                    OLR 283/2019.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/02/2026 at 20:41:42
                                     SHRI M.L. GUPTA                                                            .....Petitioner
                                                                  Through:

                                                                  versus

                                    SURYA VINAYAK WELLNESS LIMITED .....Respondents
                                                Through: Mr. Sumeet Kaul, Mr.
                                                         Himanshu Singhal, Advs. for
                                                         R-2/ Ex- Management.
                                                         Mr. Rishi Manchanda, Standing
                                                         Counsel for OL.
                          (C-9)
                          +     CRL.O.(CO.) 13/2016 & OLR 71/2019
                                    SURYA VINAYAK WELLNESS LIMITED                                             .....Petitioner
                                                                  Through:

                                                                  versus

                                    ROHIT CHAUDHARY & ORS.            .....Respondents
                                                 Through: Mr. Sumeet Kaul, Mr.
                                                          Himanshu Singhal, Advs. for
                                                          R-2/ Ex- Management.
                                                          Mr. Rishi Manchanda, Standing
                                                          Counsel for OL.
                                                          Mr. S.S. Ahluwalia, Adv. for
                                                          SIDBI.
                                    CORAM:
                                    HON'BLE MR. JUSTICE ANISH DAYAL
                                                                  ORDER

% 10.02.2026

1. Mr. Rishi Manchanda, Standing Counsel for the Official Liquidator ('OL'), has placed a Status Report along with Minutes of Meeting held on 25th November 2025, pursuant to order dated 18th November 2025. The same may be placed on record. A copy of the This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2026 at 20:41:42 same may be provided to counsel for Punjab National Bank (PNB).

2. List on 20th March 2026.

3. Order be uploaded on the website of this Court.

ANISH DAYAL, J FEBRUARY 10, 2026/ak This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2026 at 20:41:42