Delhi High Court - Orders
M/S Savino Del Bene Freight Forwarders ... vs M/S Svil Mines Ltd on 10 February, 2026
$~C-5 to C-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 5/2015
M/S SAVINO DEL BENE FREIGHT FORWARDERS
(INDIA) PVT. LTD. .....Petitioner
Through:
versus
M/S SVIL MINES LTD. .....Respondents
Through: Mr. Rajesh Rattan, Adv. for
PNB.
Mr. Kishan Nautiyal, Ms. Astha
Ranjan, Advs. for Mr. Man
Mohan Garg, Mr. Sanjeev
Agarwal, Mr. Kamal K. Sharma
(alleged contemnors).
Mr. Sumeet Kaul, Mr.
Himanshu Singhal, Advs. for
R-2/ Ex- Management.
Mr. Rishi Manchanda, Standing
Counsel for OL.
Mr. Deepender Hooda, Adv.
(C-6)
+ CO.PET. 484/2013, CO.APPL. 1063/2019, CO.APPL.
1213/2019, CO.APPL. 313/2024, CO.APPL. 307/2025,
CO.APPL. 706/2025, CO.APPL. 744/2025, OLR 30/2022 &
OLR 9/2023.
SAVINO DEL BENE FREIGHT FORWARDERS(INDIA)
PVT LTD .....Petitioner
Through:
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/02/2026 at 20:41:42
SVIL MINES LTD .....Respondent
Through: Mr. Rajesh Rattan, Adv. for
PNB.
Mr. Sudhir Kumar Singh, Ms.
Archna Singh, Advs. for PNB.
Mr. Sumeet Kaul, Mr.
Himanshu Singhal, Advs. for
R-2/ Ex- Management.
Mr. Rishi Manchanda, Standing
Counsel for OL.
(C-7)
+ CO.PET. 84/2013, CO.APPL. 1553/2016, CO.APPL. 397/2023
CO.APPL. 929/2023, CO.APPL. 1057/2024, CO.APPL.
300/2025, CO.APPL. 641/2025, CO.APPL. 99/2026, OLR
10/2023 & OLR 21/2025
THE HONGKONG AND SHANGHAI BANKING
CORPROATION LTD .....Petitioner
Through:
versus
M/S SURYA VINAYAK INDUSTRIES LTD .....Respondents
Through: Mr. Rajesh Rattan, Adv. for
PNB.
Mr. Sumeet Kaul, Mr.
Himanshu Singhal, Advs. for
R-2/ Ex- Management.
Mr. Rishi Manchanda, Standing
Counsel for OL.
Mr. Dhruv Wadhwa, Adv. for
Applicant in CA 397/2023.
(C-8)
+ CO.PET. 422/2014, CO.APPL. 756/2018, CO.APPL. 218/2019
OLR 283/2019.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/02/2026 at 20:41:42
SHRI M.L. GUPTA .....Petitioner
Through:
versus
SURYA VINAYAK WELLNESS LIMITED .....Respondents
Through: Mr. Sumeet Kaul, Mr.
Himanshu Singhal, Advs. for
R-2/ Ex- Management.
Mr. Rishi Manchanda, Standing
Counsel for OL.
(C-9)
+ CRL.O.(CO.) 13/2016 & OLR 71/2019
SURYA VINAYAK WELLNESS LIMITED .....Petitioner
Through:
versus
ROHIT CHAUDHARY & ORS. .....Respondents
Through: Mr. Sumeet Kaul, Mr.
Himanshu Singhal, Advs. for
R-2/ Ex- Management.
Mr. Rishi Manchanda, Standing
Counsel for OL.
Mr. S.S. Ahluwalia, Adv. for
SIDBI.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 10.02.2026
1. Mr. Rishi Manchanda, Standing Counsel for the Official Liquidator ('OL'), has placed a Status Report along with Minutes of Meeting held on 25th November 2025, pursuant to order dated 18th November 2025. The same may be placed on record. A copy of the This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2026 at 20:41:42 same may be provided to counsel for Punjab National Bank (PNB).
2. List on 20th March 2026.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J FEBRUARY 10, 2026/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2026 at 20:41:42